ABOUT DISTRICT COURT
According to inscriptions available, Erode was under the regimes of Cara kings in 850 A.D. Thereafter (in 1000 A.D. - 1275 A.D.) This place came under the rule of Cholas with Dharapuram as their Headquarters. Subsequently it came under the control of Padiars (from 1276 A.D.). Only during this period, a ruler by name Veerapandian caused the digging of Kalingarayan Channel. Then the Muslims (Modeen Sulthans) took over the rule after which Nayaks of Madurai ruled. Then Hyder Ali and Tippu had their sway. In 1799 when Tippu fell to the British, the East Indian Company took over the administration. During Hyder Ali's regime, this town was in a flourishing condition with 300 houses. A population of 15000, a mud fort, with a garrison of 4000 soldiers surrounded by Coconut grooves and fertile lands bounded on the north by River Cauvery and East by Kalingarayan channel (By Bucchanan 7th and 8th November 1800). But owing to the successive wars of Marathas, Mysore and British invasions, it become almost deserted and ruined. However, as peace was restored by the British, the people returned and settled here. Within a year it began to grow with 400 houses, and a population[...]
Read More- Additional Shortlisted Candidate List for esewa kendra – Erode District
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- Notification – Online RTI Portal
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- e-Filing Notification – Bail & Original Suit Cases
- Judgement and Gender – Handbook
- (NEW) DATA ENTRY OPERATOR for e-SEWA KENDRA in the PRINCIPAL SEAT OF MADRAS HIGH COURT AND IN THE DISTRICT JUDICIARY as CONTRACT STAFF.
- Selection list of Para Legal Volunteers in Police Stations for Missing Children Cases
- OM for the Appointment of Law Officers – Erode District
- Amicable resolution of cases pending before the Supreme Court of India
- (New) eCourts_SSO_V2.4 – Service Portal Tutorial
- (New) eCourts_Service_Mobile_App_User_Manual 2.0
- APPLICATION FORM FOR INCLUSION IN THE PANEL OF COUNSELLORS, MEDICAL AND WELFARE EXPERTS
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- Additional Shortlisted Candidate List for esewa kendra – Erode District
- esewa kendra – Shortlisted & Rejected Candidates List – Erode District
- Judgement and Gender – Handbook
- (NEW) DATA ENTRY OPERATOR for e-SEWA KENDRA in the PRINCIPAL SEAT OF MADRAS HIGH COURT AND IN THE DISTRICT JUDICIARY as CONTRACT STAFF.
- Selection list of Para Legal Volunteers in Police Stations for Missing Children Cases